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Vinod Kumar Tewari vs State Of U.P.Through Secy.
2013 Latest Caselaw 5813 ALL

Citation : 2013 Latest Caselaw 5813 ALL
Judgement Date : 13 September, 2013

Allahabad High Court
Vinod Kumar Tewari vs State Of U.P.Through Secy. on 13 September, 2013
Bench: Shabihul Hasnain



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 6
 

 
Case :- MISC. SINGLE No. - 1574 of 1999
 

 
Petitioner :- Vinod Kumar Tewari
 
Respondent :- State Of U.P.Through Secy.
 
Counsel for Petitioner :- Dr.L.P.Misra,K M Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Shabihul Hasnain,J.

Arguments of Dr. L. P. Misra, learned counsel for the petitioner, have been concluded. Sri Sameer Kalia, Additional Chief Standing counsel wants to address the Court. List in the next week.

Order Date :- 13.9.2013

RKM.

 

 

 
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