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Manjesh Kumar @ Manjesh Verma vs Union Of India Through ...
2013 Latest Caselaw 5812 ALL

Citation : 2013 Latest Caselaw 5812 ALL
Judgement Date : 13 September, 2013

Allahabad High Court
Manjesh Kumar @ Manjesh Verma vs Union Of India Through ... on 13 September, 2013
Bench: Ashok Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- BAIL No. - 4491 of 2013
 

 
Applicant :- Manjesh Kumar @ Manjesh Verma
 
Opposite Party :- Union Of India Through C.B.I./A.C.B.,Lucknow
 
Counsel for Applicant :- Ram Naresh Yadav
 
Counsel for Opposite Party :- Bireshwar Nath
 

 
Hon'ble Ashok Srivastava,J.

Learned counsel for the applicant states that the bail application has become infructuous.

Therefore, it is dismissed as infructuous.

Order Date :- 13.9.2013

R.U.

 

 

 
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