Citation : 2013 Latest Caselaw 5810 ALL
Judgement Date : 13 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- FIRST APPEAL No. - 495 of 2013 Appellant :- Nagar Nigam, Ghaziabad And 2 Others Respondent :- Ashok Kumar And 3 Others . Counsel for Appellant :- Nagendra Nath Mishra Hon'ble Satya Poot Mehrotra,J.
Hon'ble Anjani Kumar Mishra,J.
Issue notice pending admission.
Notice will be issued to the respondents by Registered Speed Post A.D. fixing 31st October, 2013.
Requisite steps will be taken by the learned counsel for the appellants within two weeks.
List this case for admission on 31st October, 2013.
Order Date :- 13.9.2013
Priyanka
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