Nanhey @ Ishtiyak vs State Of U.P.
2013 Latest Caselaw 5805 ALL

Citation : 2013 Latest Caselaw 5805 ALL
Judgement Date : 13 September, 2013

Allahabad High Court

Nanhey @ Ishtiyak vs State Of U.P. on 13 September, 2013

Bench: Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- BAIL No. - 4938 of 2013
 

 
Applicant :- Nanhey @ Ishtiyak
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amar Nath Dubey
 
Counsel for Opposite Party :- Govt.Advocate,Dr.Gyan Singh
 

 
Hon'ble Ashok Srivastava,J.

As prayed, list on 18.9.2013.

Order Date :- 13.9.2013

R.U.

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