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Updesh Singh Chauhan vs State Of U.P. Thru' Special Judge ...
2013 Latest Caselaw 5804 ALL

Citation : 2013 Latest Caselaw 5804 ALL
Judgement Date : 13 September, 2013

Allahabad High Court
Updesh Singh Chauhan vs State Of U.P. Thru' Special Judge ... on 13 September, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3285 of 2008
 

 
Appellant :- Updesh Singh Chauhan
 
Respondent :- State Of U.P. Thru' Special Judge (Gangster) And Another
 
Counsel for Appellant :- Ram Jee Saxena,D.K.Singh,Raghuvansh Chandra,Rakesh Ranjan Agarwal
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Shri Jyoti Prakash, Advocate, holding brief for Shri D. K. Singh, appeared and submitted that the sole appellant, Updesh Singh Chauhan has died on 8.4.2012.

The Chief Judicial Magistrate, Mainpuri, is directed to submit a report ,within a month, in respect of the death of appellant, Updesh Singh Chauhan, after proper verification.

Office to communicate the order through FAX within three days.

List this case after a month.

Order Date :- 13.9.2013

Mustaqeem.

 

 

 
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