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Mohammad Waseem vs State Of U.P.
2013 Latest Caselaw 5803 ALL

Citation : 2013 Latest Caselaw 5803 ALL
Judgement Date : 13 September, 2013

Allahabad High Court
Mohammad Waseem vs State Of U.P. on 13 September, 2013
Bench: Ashok Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- BAIL No. - 4749 of 2013
 

 
Applicant :- Mohammad Waseem
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Abdul Rafey Siddiqui,Rehan Ahmad Siddiqui
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ashok Srivastava,J.

Counter affidavit filed on behalf of the State is taken on record. 

List on 18.9.2013. Meanwhile, rejoinder affidavit may be filed.

Order Date :- 13.9.2013

R.U.

 

 

 
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