Harendra vs State Of U.P.
2013 Latest Caselaw 5783 ALL

Citation : 2013 Latest Caselaw 5783 ALL
Judgement Date : 12 September, 2013

Allahabad High Court

Harendra vs State Of U.P. on 12 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24864 of 2013
 

 
Applicant :- Harendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ajatshatru Pandey,Anoop Kumar Singh,Anoop Kumar Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned AGA is directed to file counter affidavit within ten days'.

Put up this case as unlisted on 24th September, 2013.

Order Date :- 12.9.2013

Mustaqeem.

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