Ramjan Ali & Others vs State Of U.P., Thru. Secretary, ...
2013 Latest Caselaw 5776 ALL

Citation : 2013 Latest Caselaw 5776 ALL
Judgement Date : 12 September, 2013

Allahabad High Court

Ramjan Ali & Others vs State Of U.P., Thru. Secretary, ... on 12 September, 2013

Bench: Imtiyaz Murtaza, Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 7489 of 2013
 

 
Petitioner :- Ramjan Ali & Others
 
Respondent :- State Of U.P., Thru. Secretary, Home & 3 Others
 
Counsel for Petitioner :- Syed Asghar Mehdi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Ashok Srivastava,J.

Counter and rejoinder affidavits have been exchanged.

List after four weeks for final hearing.

Interim order, if any, shall continue to operate till the next date of listing.

Order Date :- 12.9.2013

R.U.

Download the LatestLaws.com Mobile App