Jeet Pal vs State Of U.P.
2013 Latest Caselaw 5771 ALL

Citation : 2013 Latest Caselaw 5771 ALL
Judgement Date : 12 September, 2013

Allahabad High Court

Jeet Pal vs State Of U.P. on 12 September, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 22678 of 2013
 

 
Applicant :- Jeet Pal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Mohan Lal Singh,Ashish Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present present on behalf of the applicant to press this bail applicatin.

Learned A.G.A. is present.

Let counter affidavit be filed within two weeks.

Rejoinder affidavit, if any, may also be filed in the meanwhile.

List immediately after expiry of two weeks.

Order Date :- 12.9.2013

Monika

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