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Purvanchal Vidyut Vitran Nigam ... vs Vidyut Lokpal (Electricity ...
2013 Latest Caselaw 5762 ALL

Citation : 2013 Latest Caselaw 5762 ALL
Judgement Date : 12 September, 2013

Allahabad High Court
Purvanchal Vidyut Vitran Nigam ... vs Vidyut Lokpal (Electricity ... on 12 September, 2013
Bench: Ashok Bhushan, Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?In Chamber
 

 
Case :- WRIT - C No. - 16216 of 2008
 

 
Petitioner :- Purvanchal Vidyut Vitran Nigam Ltd And Another
 
Respondent :- Vidyut Lokpal (Electricity Ombudsman) And Another
 
Counsel for Petitioner :- H.P. Dube,Mehboob Ahmad
 
Counsel for Respondent :- Ashutosh Mishra,J.P. Mishra,S.C.
 

 
Hon'ble Ashok Bhushan,J.

Hon'ble Manoj Kumar Gupta,J.

Allowed.

See order of date passed on Writ Petition No. 3467 of 2008.

(Manoj Kumar Gupta, J.) (Ashok Bhushan, J.)

Order Date :- 12.9.2013

AM/-

 

 

 
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