Nisha Devi Thru Mother Sundari ... vs The State Of U.P Thru Principal ...
2013 Latest Caselaw 5754 ALL

Citation : 2013 Latest Caselaw 5754 ALL
Judgement Date : 12 September, 2013

Allahabad High Court

Nisha Devi Thru Mother Sundari ... vs The State Of U.P Thru Principal ... on 12 September, 2013

Bench: Imtiyaz Murtaza, Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 2
 

 
Case :- MISC. BENCH No. - 4558 of 2013
 

 
Petitioner :- Nisha Devi Thru Mother Sundari Devi
 
Respondent :- The State Of U.P Thru Principal Secy., Home Lucknow And Ors.
 
Counsel for Petitioner :- K.K Singh,Niranjan Singh,Nisar Ahmad
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Ashok Srivastava,J.

Learned A.G.A. prays for and is allowed a week's time to obtain fresh instructions in the matter.

List after a week.

Order Date :- 12.9.2013

R.U.

Download the LatestLaws.com Mobile App