Smt. Sunita vs State Of U.P.
2013 Latest Caselaw 5753 ALL

Citation : 2013 Latest Caselaw 5753 ALL
Judgement Date : 12 September, 2013

Allahabad High Court

Smt. Sunita vs State Of U.P. on 12 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24863 of 2013
 

 
Applicant :- Smt. Sunita
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Aditya Prasad Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned AGA prays for and is granted ten days' time to file counter affidavit.

List on 24th September, 2013 before the appropriate Court.

Order Date :- 12.9.2013

Mustaqeem.

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