Suneel Kumar vs State Of U.P. Thru Prin. Secy. ...
2013 Latest Caselaw 5739 ALL

Citation : 2013 Latest Caselaw 5739 ALL
Judgement Date : 11 September, 2013

Allahabad High Court

Suneel Kumar vs State Of U.P. Thru Prin. Secy. ... on 11 September, 2013

Bench: Sudhir Kumar Saxena




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 7858 of 2007
 

 
Petitioner :- Suneel Kumar
 
Respondent :- State Of U.P. Thru Prin. Secy. Revenue & 2 Ors.
 
Counsel for Petitioner :- Ganga Singh
 
Counsel for Respondent :- C.S.C.,Smt Bul Bul Godiyal
 

 
Hon'ble Sudhir Kumar Saxena,J.

Three weeks' and no more time is granted to file counter affidavit.

List in the second week of October, 2013.

Order Date :- 11.9.2013

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