Mohd. Firoz vs State Of U.P.
2013 Latest Caselaw 5725 ALL

Citation : 2013 Latest Caselaw 5725 ALL
Judgement Date : 11 September, 2013

Allahabad High Court

Mohd. Firoz vs State Of U.P. on 11 September, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10378 of 2012
 

 
Applicant :- Mohd. Firoz
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ghanshyam Pandey,Prabhuti Kant Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the learned counsel for the accused applicant to press this bail application.

Learned A.G.A. is present.

List this case peremptorily in the next cause list.

Order Date :- 11.9.2013

Monika

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