Ranvir Singh vs State Of U.P. And Others
2013 Latest Caselaw 5710 ALL

Citation : 2013 Latest Caselaw 5710 ALL
Judgement Date : 11 September, 2013

Allahabad High Court

Ranvir Singh vs State Of U.P. And Others on 11 September, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 10501 of 2012
 

 
Applicant :- Ranvir Singh
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Anoop Trivedi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

As per the officer report, notice report has been received.

No counter affidavit has yet been filed.

Let counter affidavit be filed within two weeks, if any.

List this matter after two weeks.

Order Date :- 11.9.2013

Monika

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