Nand Lal & 5 Ors. vs State Of U.P. & 2 Ors.
2013 Latest Caselaw 5702 ALL

Citation : 2013 Latest Caselaw 5702 ALL
Judgement Date : 11 September, 2013

Allahabad High Court

Nand Lal & 5 Ors. vs State Of U.P. & 2 Ors. on 11 September, 2013

Bench: Rajes Kumar, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 49003 of 2013
 

 
Petitioner :- Nand Lal & 5 Ors.
 
Respondent :- State Of U.P. & 2 Ors.
 
Counsel for Petitioner :- Siddharth Khare,Ashok Khare
 
Counsel for Respondent :- C.S.C.,A.K. Mehrotra
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Manoj Misra,J.

Put up on Tuesday i.e. on 17.9.2013 as fresh.

Order Date :- 11.9.2013

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