Ved Prakash vs State Of U.P.
2013 Latest Caselaw 5690 ALL

Citation : 2013 Latest Caselaw 5690 ALL
Judgement Date : 11 September, 2013

Allahabad High Court

Ved Prakash vs State Of U.P. on 11 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24858 of 2013
 

 
Applicant :- Ved Prakash
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ashutosh Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Shri Ali Hasan, learned counsel has filed memo of appearance on behalf of applicant, which is taken on record.

Shri Sushil Pandey, learned counsel has filed memo of appearance on behalf of complainant, which is taken on record, who prays for and is granted two weeks' time to file counter affidavit.

Learned AGA may also file counter affidavit within the aforesaid period.

List on 3rd October, 2013 before the appropriate Court, showing the name of the aforesaid counsels who have filed their memo of appearance from the respective sides.

Order Date :- 11.9.2013

Mustaqeem.

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