Jagdish @ Kallu vs State Of U.P.
2013 Latest Caselaw 5670 ALL

Citation : 2013 Latest Caselaw 5670 ALL
Judgement Date : 10 September, 2013

Allahabad High Court

Jagdish @ Kallu vs State Of U.P. on 10 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24799 of 2013
 

 
Applicant :- Jagdish @ Kallu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Deepak Rana
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned AGA is directed to file counter affidavit within three weeks.

List in the week commencing 7th October, 2013 before the appropriate Court.

Order Date :- 10.9.2013

Mustaqeem.

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