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Ishraq Ali vs State Of U.P.
2013 Latest Caselaw 5666 ALL

Citation : 2013 Latest Caselaw 5666 ALL
Judgement Date : 10 September, 2013

Allahabad High Court
Ishraq Ali vs State Of U.P. on 10 September, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3911 of 2013
 

 
Appellant :- Ishraq Ali
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- A.P. Tewari,R.S. Tripathi
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Put up this case on 12th September, 2013 as unlisted along with the connected matter.

Order Date :- 10.9.2013

Mustaqeem.

 

 

 
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