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Sushil Kumar Gupta And 6 Ors. vs State Of U.P.& Another.
2013 Latest Caselaw 5657 ALL

Citation : 2013 Latest Caselaw 5657 ALL
Judgement Date : 10 September, 2013

Allahabad High Court
Sushil Kumar Gupta And 6 Ors. vs State Of U.P.& Another. on 10 September, 2013
Bench: Ashok Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 482/378/407 No. - 2063 of 2005
 

 
Applicant :- Sushil Kumar Gupta And 6 Ors.
 
Opposite Party :- State Of U.P.& Another.
 
Counsel for Applicant :- Vivek Pandey,Ratnesh Chandra
 
Counsel for Opposite Party :- Govt.Advocate,Dharmendra Singh
 

 
Hon'ble Ashok Srivastava,J.

There is an illness slip from the side of the  learned counsel for the applicants.

List on 16.9.2013.

Order Date :- 10.9.2013

R.U.

 

 

 
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