Dr. T.K.Dey vs State Of U.P. And Ors.
2013 Latest Caselaw 5654 ALL

Citation : 2013 Latest Caselaw 5654 ALL
Judgement Date : 10 September, 2013

Allahabad High Court

Dr. T.K.Dey vs State Of U.P. And Ors. on 10 September, 2013

Bench: Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 482/378/407 No. - 2003 of 2008
 

 
Applicant :- Dr. T.K.Dey
 
Opposite Party :- State Of U.P. And Ors.
 
Counsel for Applicant :- Pradeep Saxena,Arun Sinha,Pranshu Agarwal
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Ashok Srivastava,J.

Shri Siddharth holding brief of Shri Arun Sinha, learned counsel for the applicant states that the petition has become infructuous.

Therefore, the petition U/s 482 Cr.P.C. is dismissed as infructuous.

Order Date :- 10.9.2013

R.U.

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