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Shiv Kumar And Ors. vs The State Of U.P Thru Principal ...
2013 Latest Caselaw 5652 ALL

Citation : 2013 Latest Caselaw 5652 ALL
Judgement Date : 10 September, 2013

Allahabad High Court
Shiv Kumar And Ors. vs The State Of U.P Thru Principal ... on 10 September, 2013
Bench: Ashok Srivastava



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 482/378/407 No. - 3394 of 2012
 

 
Applicant :- Shiv Kumar And Ors.
 
Opposite Party :- The State Of U.P Thru Principal Secy., Home Deptt., And Anr.
 
Counsel for Applicant :- Ravi Shanker Somvanshi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ashok Srivastava,J.

Learned counsel for the petitioners states that the parties may compromise the dispute within a period of 15 days from today.

Let the matter be listed in the week commencing 30.9.2013.

Interim order, if in operation today, is extended till the next date of listing.

Order Date :- 10.9.2013

R.U.

 

 

 
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