Citation : 2013 Latest Caselaw 5627 ALL
Judgement Date : 9 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 46 Case :- CRIMINAL APPEAL No. - 2615 of 2010 Appellant :- Kushum & Another Respondent :- State Of U.P. & Others Counsel for Appellant :- Shachindra Mishra Counsel for Respondent :- Govt. Advocate,V.Singh Hon'ble Amar Saran,J.
Hon'ble Bachchoo Lal,J.
Dismissed.
For orders see our order of date, passed in connected Capital Case No. 2472 of 2010; Manoj @ Manoj Gurjar Vs. state of U.P.
Order Date :- 9.9.2013
sfa/
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!