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Rashid & 3 Others vs State Of U.P.
2013 Latest Caselaw 5625 ALL

Citation : 2013 Latest Caselaw 5625 ALL
Judgement Date : 9 September, 2013

Allahabad High Court
Rashid & 3 Others vs State Of U.P. on 9 September, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL DEFECTIVE No. - 357 of 2013
 

 
Appellant :- Rashid & 3 Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.K. Shukla,Akash Khare,Hariom Khare
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

This appeal has been filed beyond time by 42 days.

Cause shown in the affidavit filed in support of the delay condonation application is sufficient to condone the delay. Accordingly, the delay is condoned. The delay condonation application is allowed.

Office is directed to give regular number to this appeal and list this case on 11th September, 2013 along with the connected Criminal Appeal No.3177 of 2013, Julfakar Vs. State.

Order Date :- 9.9.2013

Mustaqeem.

 

 

 
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