Pintoo Singh (Raj Kishore Singh) vs State Of U.P.
2013 Latest Caselaw 5619 ALL

Citation : 2013 Latest Caselaw 5619 ALL
Judgement Date : 9 September, 2013

Allahabad High Court

Pintoo Singh (Raj Kishore Singh) vs State Of U.P. on 9 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24633 of 2013
 

 
Applicant :- Pintoo Singh (Raj Kishore Singh)
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Balwant Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Shri P. C. Srivastava, the learned counsel has filed memo of appearance on behalf of complainant, which is taken on record.

Supplementary affidavit has been filed today on behalf of applicant, for which learned AGA is directed to seek instructions.

Put up this case on 16th September, 2013 as unlisted before the appropriate Bench.

Order Date :- 9.9.2013

Mustaqeem.

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