Harkesh & Another vs State Of U.P.
2013 Latest Caselaw 5617 ALL

Citation : 2013 Latest Caselaw 5617 ALL
Judgement Date : 9 September, 2013

Allahabad High Court

Harkesh & Another vs State Of U.P. on 9 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3603 of 2013
 

 
Appellant :- Harkesh & Another
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Chandra Shekhar Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

As prayed put up tomorrow i.e. 10.9.2013.

Order Date :- 9.9.2013

Mustaqeem.

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