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Umesh Chandra Mishra vs State Of U.P.And (8) Others.
2013 Latest Caselaw 5612 ALL

Citation : 2013 Latest Caselaw 5612 ALL
Judgement Date : 9 September, 2013

Allahabad High Court

Umesh Chandra Mishra vs State Of U.P.And (8) Others. on 9 September, 2013

Bench: Ashok Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 9
 

 
Case :- U/S 482/378/407 No. - 1921 of 2002
 

 
Applicant :- Umesh Chandra Mishra
 
Opposite Party :- State Of U.P.And (8) Others.
 
Counsel for Applicant :- Prayas Srivastava,Amar Prasad Singh,P. Agrawal,P.C. Agarwal,Raj Kumar Mishra,Shree Chandra Mishra
 
Counsel for Opposite Party :- Govt.Advocate,Anil Kumar Tripathi,O.P. Misra,Pankaj Tewari,Ravi Shanker Singh,S.P. Shukla,Sharad Nandan Ojha
 

 
Hon'ble Ashok Srivastava,J.

Learned counsel for the applicant is present. There is an illness slip of Shri Sharad Nandan Ojha, learned counsel for private opposite party.

Let the matter be listed on 17.9.2013 peremptorily.

Interim order, if in operation today, is extended till the next date of listing.

Order Date :- 9.9.2013

R.U.

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Umesh Chandra Mishra vs State Of U.P.And (8) Others.
2013 Latest Caselaw 5612 ALL

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Umesh Chandra Mishra vs State Of U.P.And (8) Others.2013 Latest Caselaw 5612 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Umesh Chandra Mishra vs State Of U.P.And (8) Others.
2013 Latest Caselaw 5612 ALL