M/S Surya International Pvt. Ltd. vs Union Of India And 6 Others
2013 Latest Caselaw 5591 ALL

Citation : 2013 Latest Caselaw 5591 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

M/S Surya International Pvt. Ltd. vs Union Of India And 6 Others on 6 September, 2013

Bench: Sheo Kumar Singh, Brijesh Kumar Srivastava-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 47607 of 2013
 

 
Petitioner :- M/S Surya International Pvt. Ltd.
 
Respondent :- Union Of India And 6 Others
 
Counsel for Petitioner :- S.P. Upadhyay,M.D. Singh Shekhar,R.D. Tiwari
 
Counsel for Respondent :- C.S.C.,A.S.G.I.2013/7672,Pranjal Mehrotra
 

 
Hon'ble Sheo Kumar Singh,J.

Hon'ble Brijesh Kumar Srivastava-II,J.

Sri S. M. A. Kazmi, learned Sr. Advocate assisted by Sri Mohd. Ali appeared for the National Highways Authority of India.

As prayed, put up this matter as fresh on 9.9.2013.

Order Date :- 6.9.2013

Sachdeva

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