Smt. Sharada Devi vs Shree Chandra Jain
2013 Latest Caselaw 5580 ALL

Citation : 2013 Latest Caselaw 5580 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

Smt. Sharada Devi vs Shree Chandra Jain on 6 September, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- CIVIL REVISION No. - 348 of 2010
 

 
Revisionist :- Smt. Sharada Devi
 
Opposite Party :- Shree Chandra Jain
 
Counsel for Revisionist :- Madhav Jain,Udai Chandani
 
Counsel for Opposite Party :- R.P.Singh
 

 
Hon'ble Rajes Kumar,J.

Learned counsel for the revisionist states that the revisionist has died. He prays for and is granted three weeks time to file substitution application.

This case has been nominated to me because it has been released by Hon. S.U. Khan, J. At present, I am sitting in a Division Bench, therefore, the case is released.

List before the appropriate Bench. Office is directed to place the file before Hon'ble the Chief Justice for necessary orders.

Order Date :- 6.9.2013

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