Radha Sharan Dubey & Another vs Ram Niwas & Others
2013 Latest Caselaw 5574 ALL

Citation : 2013 Latest Caselaw 5574 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

Radha Sharan Dubey & Another vs Ram Niwas & Others on 6 September, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- FIRST APPEAL No. - 55 of 2008
 

 
Appellant :- Radha Sharan Dubey & Another
 
Respondent :- Ram Niwas & Others
 
Counsel for Appellant :- Rahul Sahai,Anil Sharma,K.M.Garg,Nirwikar Gupta
 
Counsel for Respondent :- A.K. Gupta,B.D. Mandhyan
 

 
Hon'ble Rajes Kumar,J.

This case has been nominated to me by Hon'ble the Chief Justice on being released by Hon. Dinesh Gupta, J. Since presently I am presiding over the Division Bench, therefore, the case is released. The matter may be listed before the appropriate Bench.

Office is directed to place the file before Hon'ble the Chief Justice for necessary orders.

Order Date :- 6.9.2013

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