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Ramdhani vs Ram Naval And Others
2013 Latest Caselaw 5572 ALL

Citation : 2013 Latest Caselaw 5572 ALL
Judgement Date : 6 September, 2013

Allahabad High Court
Ramdhani vs Ram Naval And Others on 6 September, 2013
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - C No. - 283 of 2013
 

 
Petitioner :- Ramdhani
 
Respondent :- Ram Naval And Others
 
Counsel for Petitioner :- Rajeev Misra
 
Counsel for Respondent :- Ashwini Kumar Mishra
 

 
Hon'ble Rajes Kumar,J.

This case is assigned to me. At present, I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench.

Office is directed to place the file before Hon'ble the Chief Justice for necessary orders.

Order Date :- 6.9.2013

OP

 

 

 
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