Rama Kant And Others vs State Of U.P. & Others
2013 Latest Caselaw 5570 ALL

Citation : 2013 Latest Caselaw 5570 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

Rama Kant And Others vs State Of U.P. & Others on 6 September, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 17481 of 2011
 

 
Petitioner :- Rama Kant And Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Shachindra Mohan,Jayant Mohan
 
Counsel for Respondent :- C.S.C.,Dhawal Mohan,Rakesh Tripathi-I,Shachi Srivastava
 

 
Hon'ble Anjani Kumar Mishra,J.

Passed over on the request of the learned counsel for the petitioner.

Order Date :- 6.9.2013

Priyanka

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