Citation : 2013 Latest Caselaw 5562 ALL
Judgement Date : 6 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- WRIT TAX No. - 834 of 2004 Petitioner :- Satendra Kumar Respondent :- The Collector & Others Counsel for Petitioner :- Sudhansu Srivastava,C.S. Srivastava Counsel for Respondent :- C.S.C. Hon'ble Rajes Kumar,J.
As prayed, two weeks time is allowed to file rejoinder affidavit.
List thereafter.
Order Date :- 6.9.2013
OP
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