Surendra Bahadur Singh And Others vs State Of U.P. & Others
2013 Latest Caselaw 5559 ALL

Citation : 2013 Latest Caselaw 5559 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

Surendra Bahadur Singh And Others vs State Of U.P. & Others on 6 September, 2013

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 36687 of 2011
 

 
Petitioner :- Surendra Bahadur Singh And Others
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Balwant Singh,P. N. Saksena
 
Counsel for Respondent :- C. S. C.,Pradeep Kumar,Umanath Pandey
 

 
Hon'ble Anjani Kumar Mishra,J.

As prayed by the learned counsel for the petitioner, list in the next cause list.

Order Date :- 6.9.2013

Priyanka

Download the LatestLaws.com Mobile App