Ram Sagar Tripathi vs Managing Director Upsrtc.& ...
2013 Latest Caselaw 5550 ALL

Citation : 2013 Latest Caselaw 5550 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

Ram Sagar Tripathi vs Managing Director Upsrtc.& ... on 6 September, 2013

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 30062 of 1994
 

 
Petitioner :- Ram Sagar Tripathi
 
Respondent :- Managing Director Upsrtc.& Others
 
Counsel for Petitioner :- B.P. Yadav,H.N. Tripathi
 
Counsel for Respondent :- S.C.,Samir Sharma
 

 
Hon'ble Rajes Kumar,J.

Since I am sitting in a Division Bench, therefore, the case is released. List before the appropriate Bench.

Order Date :- 6.9.2013

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

Supreme Court Judgments

High Court Judgments

Campus Buzz

Library

Legal Education

More

Circulars & Notices

Ram Sagar Tripathi vs Managing Director Upsrtc.& ...
2013 Latest Caselaw 5550 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Ram Sagar Tripathi vs Managing Director Upsrtc.& ...2013 Latest Caselaw 5550 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Ram Sagar Tripathi vs Managing Director Upsrtc.& ...
2013 Latest Caselaw 5550 ALL