Bhupendra vs State Of U.P.
2013 Latest Caselaw 5530 ALL

Citation : 2013 Latest Caselaw 5530 ALL
Judgement Date : 6 September, 2013

Allahabad High Court

Bhupendra vs State Of U.P. on 6 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 24223 of 2013
 

 
Applicant :- Bhupendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Gaurav Kakkar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

On the request of the learned counsel for the applicant, put up this case on 9th September, 2013 as unlisted before the appropriate Court.

Order Date :- 6.9.2013

Mustaqeem.

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