Ranveer Singh Sharma vs State Of U.P. & Another
2013 Latest Caselaw 5497 ALL

Citation : 2013 Latest Caselaw 5497 ALL
Judgement Date : 5 September, 2013

Allahabad High Court

Ranveer Singh Sharma vs State Of U.P. & Another on 5 September, 2013

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12790 of 2009
 

 
Applicant :- Ranveer Singh Sharma
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- V. Singh,I.K. Singh
 
Counsel for Opposite Party :- Govt. Advocate,P.K. Singh
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

No one is present on behalf of the learned counsel for the accused applicant.

Learned A.G.A. is present.

List again.

Order Date :- 5.9.2013

Monika

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