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Narendra vs State Of U.P. And 4 Others
2013 Latest Caselaw 5445 ALL

Citation : 2013 Latest Caselaw 5445 ALL
Judgement Date : 4 September, 2013

Allahabad High Court
Narendra vs State Of U.P. And 4 Others on 4 September, 2013
Bench: Satya Poot Mehrotra, Anjani Kumar Mishra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 46545 of 2013
 

 
Petitioner :- Narendra
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Gaurav Sisodia
 
Counsel for Respondent :- C.S.C.,Amresh Singh
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

       As prayed by the learned Standing Counsel appearing for the respondent Nos 1 to 3, and Sri Amresh Singh, learned counsel for the respondent No. 5, the case is directed to be put up as fresh on 5th September, 2013 so as to enable them to obtain instructions in the matter.

Order Date :- 4.9.2013

Priyanka

 

 

 
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