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Constable Satya Pal Yadav And ... vs State Of U.P.And Others
2013 Latest Caselaw 5444 ALL

Citation : 2013 Latest Caselaw 5444 ALL
Judgement Date : 4 September, 2013

Allahabad High Court
Constable Satya Pal Yadav And ... vs State Of U.P.And Others on 4 September, 2013
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- WRIT - A No. - 45177 of 2012
 

 
Petitioner :- Constable Satya Pal Yadav And Others
 
Respondent :- State Of U.P.And Others
 
Counsel for Petitioner :- Bn Singh Rathore
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Allowed.

For details see my judgement of date 4.9.2013 passed in Writ - A No.62797 of 2012  (1601 Cp Sudeep Kumar And Others Vs. State of U.P. and others).

Order Date :- 4.9.2013

Dev/-

 

 

 
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