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Gulab Chand And Another vs Smt. Munni Devi And Another
2013 Latest Caselaw 5443 ALL

Citation : 2013 Latest Caselaw 5443 ALL
Judgement Date : 4 September, 2013

Allahabad High Court
Gulab Chand And Another vs Smt. Munni Devi And Another on 4 September, 2013
Bench: Kalimullah Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- SECOND APPEAL No. - 607 of 2007
 

 
Appellant :- Gulab Chand And Another
 
Respondent :- Smt. Munni Devi And Another
 
Counsel for Appellant :- K.K. Arora,Rajeev Chaddha
 
Counsel for Respondent :- Sanjeev Kr. Srivastava,Sanjeev Kumar,Smt.Usha Asthana
 

 
Hon'ble Kalimullah Khan,J.

Learned counsel for the parties are present.

On the request of the learned counsel for the appellants, list in the next cause list.

The interim order is extended till the next date of listing.

Order Date :- 4.9.2013

Mustaqeem.

 

 

 
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