M/S Singh Inta Uddyog vs The Commissioner, Commircial ...
2013 Latest Caselaw 5442 ALL

Citation : 2013 Latest Caselaw 5442 ALL
Judgement Date : 4 September, 2013

Allahabad High Court

M/S Singh Inta Uddyog vs The Commissioner, Commircial ... on 4 September, 2013

Bench: Arun Tandon




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SALES/TRADE TAX REVISION No. - 670 of 2013
 

 
Applicant :- M/S Singh Inta Uddyog
 
Opposite Party :- The Commissioner, Commircial Tax, U.P. At Lucknow
 
Counsel for Applicant :- V.K. Jaiswal,Anil Kumar Jaiswal
 
Counsel for Opposite Party :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Pure findings of fact have been recorded by the Tribunal while determining the total tax payable by the assessee to Rs.65,258/-. In the opinion of the Court the findings recorded are based on appreciation of evidence.

No question of law arises.

Revision is dismissed.

Dated :04.09.2013

VR/CTR No. 670/13

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