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Smt.Mamta Devi And 4 Others vs State Of U.P. And Another
2013 Latest Caselaw 5441 ALL

Citation : 2013 Latest Caselaw 5441 ALL
Judgement Date : 4 September, 2013

Allahabad High Court
Smt.Mamta Devi And 4 Others vs State Of U.P. And Another on 4 September, 2013
Bench: Rajesh Dayal Khare



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 49
 

 
Case :- APPLICATION U/S 482 No. - 12805 of 2013
 

 
Applicant :- Smt.Mamta Devi And 4 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajeev Nayan Singh,Avanish Kr. Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Rajesh Dayal Khare,J.

Heard learned counsel for the parties.

It is contended by the learned counsel for the applicants that this is the first time extension application moved on behalf of the applicants for grant of extension of time.

Accordingly, the time extension application no. 249475 of 2013 is allowed.

As prayed, two weeks further time, from today, is granted to the applicants to appear and surrender before the court below pursuant to the earlier order of this Court dated 16.4.2013.  In case, the applicants do not appear before the court below within the aforesaid extended period, no further time shall be granted.

Order Date :- 4.9.2013

Ashish

 

 

 
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