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Bhoj Raj And Others vs Chandra Bhushan
2013 Latest Caselaw 5423 ALL

Citation : 2013 Latest Caselaw 5423 ALL
Judgement Date : 4 September, 2013

Allahabad High Court
Bhoj Raj And Others vs Chandra Bhushan on 4 September, 2013
Bench: Kalimullah Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- SECOND APPEAL No. - 1190 of 2012
 

 
Appellant :- Bhoj Raj And Others
 
Respondent :- Chandra Bhushan
 
Counsel for Appellant :- Sushil Kumar Shukla,Raj Kumar Dhama
 
Counsel for Respondent :- Vaibhav Kaushik
 

 
Hon'ble Kalimullah Khan,J.

List on 7th October, 2013.

Order Date :- 4.9.2013

Mustaqeem.

 

 

 
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