Citation : 2013 Latest Caselaw 5409 ALL
Judgement Date : 4 September, 2013
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - A No. - 5283 of 2013 Petitioner :- Deep Kumar And Ors. Respondent :- State Of U.P.Thru Principal Secretary & Ors. Counsel for Petitioner :- B.N.Singh Rathore Counsel for Respondent :- C.S.C. Hon'ble Sudhir Agarwal,J.
Allowed.
For details see my judgment of date 4.9.2013 passed in Writ - A No.62797 of 2012 (1601 Cp Sudeep Kumar And Others Vs. State of U.P. and others).
Order Date :- 4.9.2013
Dev/-
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