Satyendra Kumar Singh vs Chief Engineer U.P. Corporation ...
2013 Latest Caselaw 5374 ALL

Citation : 2013 Latest Caselaw 5374 ALL
Judgement Date : 3 September, 2013

Allahabad High Court

Satyendra Kumar Singh vs Chief Engineer U.P. Corporation ... on 3 September, 2013

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - C No. - 46309 of 2013
 

 
Petitioner :- Satyendra Kumar Singh
 
Respondent :- Chief Engineer U.P. Corporation Ltd. And 3 Others
 
Counsel for Petitioner :- Sanjay Singh
 
Counsel for Respondent :- C.S.C.,Ayank Mishra
 

 
Hon'ble Arvind Kumar Tripathi,J.

Shri Ayank Mishra, learned counsel appearing on behalf of the respondent nos.1,2 & 3 prays for and is allowed three weeks' time to file counter affidavit.

List thereafter along with the Writ Petition No.59895/2012.

Order Date :- 3.9.2013

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