Vijay Shanker Sharma vs State Of U.P. & 5 Others
2013 Latest Caselaw 5366 ALL

Citation : 2013 Latest Caselaw 5366 ALL
Judgement Date : 3 September, 2013

Allahabad High Court

Vijay Shanker Sharma vs State Of U.P. & 5 Others on 3 September, 2013

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 
Case :- HABEAS CORPUS WRIT PETITION No. - 45921 of 2013
 
Petitioner :- Vijay Shanker Sharma
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Puskar Tripathi,J.P. Prasad
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

As prayed by the learned counsel for the petitioner, list after ten days.

Order Date :- 3.9.2013

Mustaqeem.

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