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Mintu @ Anand Mohan vs State Of U.P.
2013 Latest Caselaw 5357 ALL

Citation : 2013 Latest Caselaw 5357 ALL
Judgement Date : 3 September, 2013

Allahabad High Court
Mintu @ Anand Mohan vs State Of U.P. on 3 September, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 3473 of 2013
 
Order on
 
Criminal Misc. Application No.248410 of 2013
 

 
Appellant :- Mintu @ Anand Mohan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Prem Chand Srivastava
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Heard learned counsel for the appellant, the learned AGA for State and perused the record.

This is the correction application no.248410 of 2013.

After perusing the record, the order dated 6.8.2013 is hereby corrected by adding '506' in the last line on the first page of the order.

Office is directed to correct the certified copy accordingly.

Correction application is allowed.

Order Date :- 3.9.2013

Mustaqeem.

 

 

 
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