Suman Devi vs State Of U.P. Thru Secy. And 3 ...
2013 Latest Caselaw 5350 ALL

Citation : 2013 Latest Caselaw 5350 ALL
Judgement Date : 2 September, 2013

Allahabad High Court

Suman Devi vs State Of U.P. Thru Secy. And 3 ... on 2 September, 2013

Bench: Satya Poot Mehrotra, Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 45297 of 2013
 

 
Petitioner :- Suman Devi
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Uttar Kumar Goswami
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Satya Poot Mehrotra,J.

Hon'ble Anjani Kumar Mishra,J.

On prayer made by the learned Standing Counsel appearing for the respondents, the case is directed to be put-up as fresh on 16th September, 2013 so as to enable him to obtain instructions in the matter, particularly, in regard to the averments made in Paragraphs 18 and 24 of the Writ Petition.

Order Date :- 2.9.2013

Priyanka

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