Raheemuddin Khan vs State Of U.P. Ministry Of Home ...
2013 Latest Caselaw 5349 ALL

Citation : 2013 Latest Caselaw 5349 ALL
Judgement Date : 2 September, 2013

Allahabad High Court

Raheemuddin Khan vs State Of U.P. Ministry Of Home ... on 2 September, 2013

Bench: Surya Prakash Kesarwani




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 17786 of 2002
 

 
Petitioner :- Raheemuddin Khan
 
Respondent :- State Of U.P. Ministry Of Home Thru' Secy. & Others
 
Counsel for Petitioner :- H.C. Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Surya Prakash Kesarwani,J.

Dismissed.

For orders, see my order of date passed on the separate sheets of writ petition No.10733 of 2002.

Order Date :- 2.9.2013

Ak/

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