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Smt. Vidya Devi & Another vs State Of U.P. & 3 Others
2013 Latest Caselaw 5346 ALL

Citation : 2013 Latest Caselaw 5346 ALL
Judgement Date : 2 September, 2013

Allahabad High Court
Smt. Vidya Devi & Another vs State Of U.P. & 3 Others on 2 September, 2013
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 38118 of 2013
 

 
Petitioner :- Smt. Vidya Devi & Another
 
Respondent :- State Of U.P. & 3 Others
 
Counsel for Petitioner :- Dalvir Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

The concerned Chief Judicial Magistrate has submitted its report that the notice to the respondent no.4 has duly been served through his father, Kalicharan. The Gram Pradhan has also reported that Amit Kumar, the respondent no.4 is not residing since last 15-16 months in his village, Sikandarpur and his whereabout is not known.

Learned AGA is directed to file a counter affidavit within two weeks', as to what efforts have been made by the police in tracing out the minor daughter of the petitioner no.1.

List this case on 23rd September, 2013.

Order Date :- 2.9.2013

Mustaqeem.

 

 

 
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